Society for Protection Of Culture, Heritage Vs Union Of India And Ors

Case No: Original Application No. 04 Of 2015, Appeal No. 97 Of 2015

Date of Decision: Sept. 12, 2017

Acts Referred: National Green Tribunal Act, 2010 — Section 14, 15, 16, 16(1)g, 18(1)#Indian Forest Act, 1927 — Section 4, 24, 25#Delhi Land Reforms Act, 1954 — Section 154#National Building Code Of India, 2005 — Section 3(2)#Delhi Development Act, 1957 — Section 11A#Right To Information Act, 2005 — Section 6#Constitution Of India, 1950 — Article 14, 19, 21, 51(A)(G)#EC (Clearance & Regulation) Act, 2006 — Section 5

Hon'ble Judges: Jawad Rahim, J

Bench: Single Bench

Advocate: Madhumita Singh, Anil Sood, Rajesh K. Singh, Kuldeep Singh, Rajiv Bansal, Shantala Sankrit, A.K. Prasad, Jaydip Pati, Pinaki Misra, Manoj K. Das, Narender Pal Singh, Dinesh Jindal