Anil Kumar Singh Vs State Of Jharkhand And Ors

National Green Tribunal Eastern Zone Bench, Kolkata 29 Jan 2016 Original Application No. 45 Of 2014 (2016) 01 NGT CK 0039
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Original Application No. 45 Of 2014

Hon'ble Bench

Pratap Kumar Ray, J

Advocates

Binod Kumar Gupta, Aishwarya Rajyashree

Final Decision

Disposed off

Acts Referred
  • National Green Tribunal Act, 2010 - Section 14(1)
  • Bihar Government Servants Conduct Rules, 1976 - Rule 3(iii), 10
  • All India Services (Conduct) Rules, 1968 - Rule 7, 8
  • Constitution Of India, 1950 - Article 21, 54A(g)

Judgement Text

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Case Metadata
  • Ck Citation: (2016) 01 NGT CK 0039
  • Coram: Pratap Kumar Ray, J
  • Bench: Single Bench
  • Advocates: Binod Kumar Gupta, Aishwarya Rajyashree
  • Result: Disposed off
Referenced Acts & Sections
  • National Green Tribunal Act, 2010 - Section 14(1)
  • Bihar Government Servants Conduct Rules, 1976 - Rule 3(iii), 10
  • All India Services (Conduct) Rules, 1968 - Rule 7, 8
  • Constitution Of India, 1950 - Article 21, 54A(g)
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