S. Baskar Vs Chairman And Ors

National Green Tribunal Southern Zone, Chennai 19 Mar 2016 Application No. 43 Of 2014 (2016) 03 NGT CK 0008
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Application No. 43 Of 2014

Hon'ble Bench

P. Jyothimani, J

Advocates

T.P. Sekar, I. Rathnavel, S. Dhanaraj, Rita Chandrasekar, M.K. Subramanian, P. Velmani, S. Saravanan, Abdul Saleem, Vidyalakshmi Vipin, Ramasubramaniam

Final Decision

Dismissed

Acts Referred
  • Air (Prevention And Control Of Pollution) Act, 1981 - Section 21
  • Water (Prevention And Control Of Pollution) Act, 1974 - Section 25(4)

Judgement Text

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Case Metadata
  • Ck Citation: (2016) 03 NGT CK 0008
  • Coram: P. Jyothimani, J
  • Bench: Single Bench
  • Advocates: T.P. Sekar, I. Rathnavel, S. Dhanaraj, Rita Chandrasekar, M.K. Subramanian, P. Velmani, S. Saravanan, Abdul Saleem, Vidyalakshmi Vipin, Ramasubramaniam
  • Result: Dismissed
Referenced Acts & Sections
  • Air (Prevention And Control Of Pollution) Act, 1981 - Section 21
  • Water (Prevention And Control Of Pollution) Act, 1974 - Section 25(4)
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