Rajeev Suri Vs Vice Chairman And Ors

National Green Tribunal Principal Bench New Delhi 19 Apr 2016 Original Application No. 164 Of 2015 (2016) 04 NGT CK 0005
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Original Application No. 164 Of 2015

Hon'ble Bench

Swatanter Kumar, J; U.D. Salvi, J; M.S. Nambiar, J

Advocates

Rajeev Suri, Tarunvir Singh Khehar, Ardhendumauli Kumar Prasad, Jigdal G. Chankapa, Priynaka Swami, Narender Pal Singh, Dinesh Jindal, Panchajanya Batra Singh, Balendu Shekhar, Akshay Abrol, Sakshi Popli, B.V. Niren, Rajiv Bansal, Jasmeet Singh, Jitender Singh, Naveen Chawla

Final Decision

Dismissed

Acts Referred
  • National Green Tribunal Act, 2010 - Section 14, 15
  • Public Liability Insurance Act, 1991 - Section 1(a)(b)(c)

Judgement Text

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Case Metadata
  • Ck Citation: (2016) 04 NGT CK 0005
  • Coram: Swatanter Kumar, J; U.D. Salvi, J; M.S. Nambiar, J
  • Bench: Full Bench
  • Advocates: Rajeev Suri, Tarunvir Singh Khehar, Ardhendumauli Kumar Prasad, Jigdal G. Chankapa, Priynaka Swami, Narender Pal Singh, Dinesh Jindal, Panchajanya Batra Singh, Balendu Shekhar, Akshay Abrol, Sakshi Popli, B.V. Niren, Rajiv Bansal, Jasmeet Singh, Jitender Singh, Naveen Chawla
  • Result: Dismissed
Referenced Acts & Sections
  • National Green Tribunal Act, 2010 - Section 14, 15
  • Public Liability Insurance Act, 1991 - Section 1(a)(b)(c)
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