Bimal Singh Karnawat And Ors Vs West Bengal Pollution Control Board And Ors

National Green Tribunal Eastern Zone Bench, Kolkata 21 Sep 2016 Original Application No. 80 Of 2015 (2016) 09 NGT CK 0008
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Original Application No. 80 Of 2015

Hon'ble Bench

S.P. Wangdi, J

Advocates

Somnath Saha, Anirban Ray, Sibojyoti Chakraborti, Rajib Ray, Gopal Chandra Das, Kallol Basu, Nilanjan Pal

Final Decision

Dismissed

Acts Referred
  • Plastic Waste ( Management And Handling) Rules, 2011 - Rule 3(m), 3(o)

Judgement Text

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Case Metadata
  • Ck Citation: (2016) 09 NGT CK 0008
  • Coram: S.P. Wangdi, J
  • Bench: Single Bench
  • Advocates: Somnath Saha, Anirban Ray, Sibojyoti Chakraborti, Rajib Ray, Gopal Chandra Das, Kallol Basu, Nilanjan Pal
  • Result: Dismissed
Referenced Acts & Sections
  • Plastic Waste ( Management And Handling) Rules, 2011 - Rule 3(m), 3(o)
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