M/s. Sri Sangeetha Dyeing Vs Chairman And Ors

National Green Tribunal Southern Zone, Chennai 30 Jul 2015 Appeal No. 43, 44 Of 2014 (2015) 07 NGT CK 0020
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Appeal No. 43, 44 Of 2014

Hon'ble Bench

M. Chockalingam, J

Advocates

Kamalesh Kannan, S. Sai Sathya Jith, Shrimathi Rita Chandrasekar

Final Decision

Dismissed

Acts Referred
  • Water (Prevention And Control Of Pollution) Act, 1974 - Section 25, 26
  • Air (Prevention And Control Of Pollution) Act, 1981 - Section 21

Judgement Text

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Case Metadata
  • Ck Citation: (2015) 07 NGT CK 0020
  • Coram: M. Chockalingam, J
  • Bench: Single Bench
  • Advocates: Kamalesh Kannan, S. Sai Sathya Jith, Shrimathi Rita Chandrasekar
  • Result: Dismissed
Referenced Acts & Sections
  • Water (Prevention And Control Of Pollution) Act, 1974 - Section 25, 26
  • Air (Prevention And Control Of Pollution) Act, 1981 - Section 21
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