Smt. Sunita D’souza Vs Municipal Corporation Of Greater And Ors

National Green Tribunal Western Zone Bench, Pune 15 Sep 2015 Application No. 58 Of 2015 (2015) 09 NGT CK 0017
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Application No. 58 Of 2015

Hon'ble Bench

V.R. Kingaonkar, J

Advocates

Supriya Dangare, Sameer Khale, M. D. Munot, Seoul Shah, Rakesh Umarani

Final Decision

Disposed Off

Acts Referred
  • National Green Tribunal Act, 2010 - Section 14(1), 18(1)

Judgement Text

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Case Metadata
  • Ck Citation: (2015) 09 NGT CK 0017
  • Coram: V.R. Kingaonkar, J
  • Bench: Single Bench
  • Advocates: Supriya Dangare, Sameer Khale, M. D. Munot, Seoul Shah, Rakesh Umarani
  • Result: Disposed Off
Referenced Acts & Sections
  • National Green Tribunal Act, 2010 - Section 14(1), 18(1)
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