Bharat Jhunjhunwala Vs Union Of India And Ors

National Green Tribunal Principal Bench New Delhi 24 Sep 2015 Original Application No. 161 Of 2014 (2015) 09 NGT CK 0019
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Original Application No. 161 Of 2014

Hon'ble Bench

Swatanter Kumar, J; U.D. Salvi, J

Advocates

Panchajanya Batra Singh, U. K. Uniyal, Vishakha Poonia, Rajiv Nanda, Aditya Singh, Pawan Upadhyay, Nishant Kumar, Ardhendumauli Prasad

Final Decision

Disposed Off

Acts Referred
  • National Green Tribunal Act, 2010 - Section 14(1), 15

Judgement Text

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Case Metadata
  • Citation: (2015) 09 NGT CK 0019
  • Coram: Swatanter Kumar, J; U.D. Salvi, J
  • Bench: Division Bench
  • Advocates: Panchajanya Batra Singh, U. K. Uniyal, Vishakha Poonia, Rajiv Nanda, Aditya Singh, Pawan Upadhyay, Nishant Kumar, Ardhendumauli Prasad
  • Result: Disposed Off
Referenced Acts & Sections
  • National Green Tribunal Act, 2010 - Section 14(1), 15
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