Randhir Singh Vs State Of Himachal Pradesh And Ors

National Green Tribunal Principal Bench New Delhi 10 Dec 2015 Original Application No. 280 (Thc) Of 2013, Miscellaneous Application No. 758 Of 2013 (2015) 12 NGT CK 0033
Bench: Division Bench
Acts Referenced

Judgement Snapshot

Case Number

Original Application No. 280 (Thc) Of 2013, Miscellaneous Application No. 758 Of 2013

Hon'ble Bench

Swatanter Kumar, J; M.S. Nambiar, J

Advocates

Devender Suri, Rupinder Singh, Anup Rattan, Vivek Singh Attri, J.S. Guleria, Sandeep Sharma, N.S. Chandel, Dinesh Thakur, Raman Sethi

Acts Referred
  • National Green Tribunal Act, 2010 - Section 2(1)(A)(C)(M), 14, 15, 16, 17
  • Code Of Criminal Procedure, 1973 - Section 133

Judgement Text

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Case Metadata
  • Ck Citation: (2015) 12 NGT CK 0033
  • Coram: Swatanter Kumar, J; M.S. Nambiar, J
  • Bench: Division Bench
  • Advocates: Devender Suri, Rupinder Singh, Anup Rattan, Vivek Singh Attri, J.S. Guleria, Sandeep Sharma, N.S. Chandel, Dinesh Thakur, Raman Sethi
Referenced Acts & Sections
  • National Green Tribunal Act, 2010 - Section 2(1)(A)(C)(M), 14, 15, 16, 17
  • Code Of Criminal Procedure, 1973 - Section 133
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