National Green Tribunal Bar Association Vs Union Of India And Ors

National Green Tribunal Principal Bench New Delhi 29 Sep 2014 Original Application No. 309 Of 2013 (2014) 09 NGT CK 0011
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Original Application No. 309 Of 2013

Hon'ble Bench

Swatanter Kumar, J; M.S. Nambiar, J

Advocates

Raj Panjwani, Rahul Choudhary, Richa Relhan, vikas Malhotra, M.P Sahay, Atif Suhrawardy, Abhishek Atrey, Babita Tyagi, Amit Kumar Singh, Prateek Dwivedi, Brijesh Panchal, Aishwarya Shandilja, U.K Uniyal, K.R Chawla, Sunil Verma, Ravi Gupta, Ajay Gulati, P.L Gautam

Final Decision

Disposed Off

Acts Referred
  • National Green Tribunal Act, 2010 - Section 14, 18(3)
  • Indian Forest Act, 1927 - Section 26, 26(f), 26(h)
  • Indian Penal Code, 1860 - Section 120B, 166, 167, 420, 504
  • Indian Evidence Act, 1872 - Section 40, 41, 42, 43, 44
  • Environment (Protection) Act, 1986 - Section 18(3)

Judgement Text

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Case Metadata
  • Ck Citation: (2014) 09 NGT CK 0011
  • Coram: Swatanter Kumar, J; M.S. Nambiar, J
  • Bench: Division Bench
  • Advocates: Raj Panjwani, Rahul Choudhary, Richa Relhan, vikas Malhotra, M.P Sahay, Atif Suhrawardy, Abhishek Atrey, Babita Tyagi, Amit Kumar Singh, Prateek Dwivedi, Brijesh Panchal, Aishwarya Shandilja, U.K Uniyal, K.R Chawla, Sunil Verma, Ravi Gupta, Ajay Gulati, P.L Gautam
  • Result: Disposed Off
Referenced Acts & Sections
  • National Green Tribunal Act, 2010 - Section 14, 18(3)
  • Indian Forest Act, 1927 - Section 26, 26(f), 26(h)
  • Indian Penal Code, 1860 - Section 120B, 166, 167, 420, 504
  • Indian Evidence Act, 1872 - Section 40, 41, 42, 43, 44
  • Environment (Protection) Act, 1986 - Section 18(3)
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