Mr. Asim Sarode And Ors Vs Maharashtra Pollution Control Board And Ors

National Green Tribunal Western Zone Bench, Pune 6 Sep 2014 Application No. 43 Of 2013 (2014) 09 NGT CK 0018
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Application No. 43 Of 2013

Hon'ble Bench

V.R. Kingaonkar, J

Advocates

Asim Sarode, Vikas Shinde, D.M. Gupte, Supriya Dangare

Final Decision

Disposed Off

Acts Referred
  • Air (Prevention And Control Of Pollution) Act, 1981 - Section 3, 5, 16, 17, 19, 19(3)
  • Environment (Protection) Act, 1986 - Section 3, 5
  • National Green Tribunal Act, 2010 - Section 19, 20

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2014) 09 NGT CK 0018
  • Coram: V.R. Kingaonkar, J
  • Bench: Single Bench
  • Advocates: Asim Sarode, Vikas Shinde, D.M. Gupte, Supriya Dangare
  • Result: Disposed Off
Referenced Acts & Sections
  • Air (Prevention And Control Of Pollution) Act, 1981 - Section 3, 5, 16, 17, 19, 19(3)
  • Environment (Protection) Act, 1986 - Section 3, 5
  • National Green Tribunal Act, 2010 - Section 19, 20
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