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Cansaulim-Arrossim-Cuelim Civic And Ors Vs M/s Competent Automobiles Company Ltd. And Ors

Case No: Appeal No. 84 Of 2017

Date of Decision: April 15, 2019

Hon'ble Judges: Raghuvendra S. Rathore, J

Bench: Single Bench

Advocate: Ritwick Dutta, Meera Gopal, Sreeja Chakraborty, Dattaprasad Lawande, Fawia M. Mesquita, Rahul Garg, Prachi Sawant, Dhruv Mehta, Ninad Laud, Anant Gautam, Shivshakar Swaminathan

Final Decision: Dismissed

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Judgement