M/s. Gujarat Eco Textile Park Limited Vs Ministry Of Environment And Forests And Ors

National Green Tribunal Principal Bench New Delhi 6 Feb 2013 Appeal No. 65 Of 2012 (2013) 02 NGT CK 0003
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Appeal No. 65 Of 2012

Hon'ble Bench

V.R. Kingaonkar, J

Advocates

Bhadrish S. Raju

Final Decision

Allowed

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2013) 02 NGT CK 0003
  • Coram: V.R. Kingaonkar, J
  • Bench: Single Bench
  • Advocates: Bhadrish S. Raju
  • Result: Allowed
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