Shri Sajal Kumar And Ors Vs Union of India And Ors

National Green Tribunal Principal Bench, New Delhi 18 Dec 2012 Miscellaneous Application No. 131 Of 2012, Arising Out Of Appeal No. 46 Of 2012 (2012) 12 NGT CK 0003
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Miscellaneous Application No. 131 Of 2012, Arising Out Of Appeal No. 46 Of 2012

Hon'ble Bench

A.S. Naidu, J

Advocates

Ritwick Dutta, Rahul Choudhary, Parul Gupta, Neelam Rathore, Yogmaya Agrihotri, P.S. Narasimha, Ranjana Roy, Prashantu Sen

Final Decision

Allowed

Acts Referred
  • National Green Tribunal Act, 2010 - Section 14(1), 16, 16(h), 18(1)

Judgement Text

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Case Metadata
  • Ck Citation: (2012) 12 NGT CK 0003
  • Coram: A.S. Naidu, J
  • Bench: Single Bench
  • Advocates: Ritwick Dutta, Rahul Choudhary, Parul Gupta, Neelam Rathore, Yogmaya Agrihotri, P.S. Narasimha, Ranjana Roy, Prashantu Sen
  • Result: Allowed
Referenced Acts & Sections
  • National Green Tribunal Act, 2010 - Section 14(1), 16, 16(h), 18(1)
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