Kachchh Camel Breeders Association Vs Union of India And Ors

National Green Tribunal Principal Bench, New Delhi 11 Sep 2019 Original Application No. 111 Of 2018, Miscellaneous Application No. 20 Of 2019 (2019) 09 NGT CK 0001
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Original Application No. 111 Of 2018, Miscellaneous Application No. 20 Of 2019

Hon'ble Bench

Raghuvendra S. Rathore, J; Dr.Satyawan Singh Garbyal, EM

Advocates

Sanjay Upadhyay, Gigi C. George, Maulik, Pinaki Misra, Sumit Goel, Sarthak Gaur, Tanuj Goel, Pratyusha Priyadarshini, Ruchi Kohli, Nidhi Jaswal, Raj Kumar

Final Decision

Disposed Off

Acts Referred
  • Environment (Protection) Act, 1986 - Section 5, 10, 19

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 09 NGT CK 0001
  • Coram: Raghuvendra S. Rathore, J; Dr.Satyawan Singh Garbyal, EM
  • Bench: Division Bench
  • Advocates: Sanjay Upadhyay, Gigi C. George, Maulik, Pinaki Misra, Sumit Goel, Sarthak Gaur, Tanuj Goel, Pratyusha Priyadarshini, Ruchi Kohli, Nidhi Jaswal, Raj Kumar
  • Result: Disposed Off
Referenced Acts & Sections
  • Environment (Protection) Act, 1986 - Section 5, 10, 19
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