Ashok Goyal Vs State Of Maharashtra

National Green Tribunal Principal Bench, New Delhi 6 Dec 2019 Original Application No. 586 Of 2019 (2019) 12 NGT CK 0006
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Original Application No. 586 Of 2019

Hon'ble Bench

Adarsh Kumar Goel, J; S.P. Wangdi, J; Dr. Nagin Nanda, Member (E)

Advocates

Mukesh Verma

Final Decision

Disposed Of

Acts Referred
  • Environment (Protection) Act, 1986 - Section 5

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 12 NGT CK 0006
  • Coram: Adarsh Kumar Goel, J; S.P. Wangdi, J; Dr. Nagin Nanda, Member (E)
  • Bench: Full Bench
  • Advocates: Mukesh Verma
  • Result: Disposed Of
Referenced Acts & Sections
  • Environment (Protection) Act, 1986 - Section 5
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