R. Kalistas Vs State Of Tamil Nadu And Ors

National Green Tribunal Southern Zone Bench, Chennai 23 Jan 2020 Original Application No. 275 Of 2017 (SZ) (2020) 01 NGT CK 0007
Bench: Division Bench

Judgement Snapshot

Case Number

Original Application No. 275 Of 2017 (SZ)

Hon'ble Bench

K. Ramakrishnan, J; Saibal Dasgupta, Member (Expert)

Advocates

C.K.M. Appaji, A. Stephen, S.N. Parthasarathi, C. Kasirajan

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 01 NGT CK 0007
  • Coram: K. Ramakrishnan, J; Saibal Dasgupta, Member (Expert)
  • Bench: Division Bench
  • Advocates: C.K.M. Appaji, A. Stephen, S.N. Parthasarathi, C. Kasirajan
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