Samir Mehta Vs Union Of India And Ors
Bench: Full Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Original Application No. 24 Of 2011, M.A. No. 129 Of 2012, 557, 737 Of 2016
Hon'ble Bench
Swatanter Kumar, J; U.D. Salvi, J; Prof. A.R. Yousuf (Expert Member); Ranjan Chatterjee (Expert Member)
Advocates
Raj Panjwani, Ritwick Dutta, Rahul Choudhary, Meera Gopal, Panchanjanya Batra Singh, Mukesh Verma, Devesh Kumar Agnihotri, Preshit Surshe, Kavin Gulati, Mukta Dutta, Rohit Sharma, Sumit Goel, Lalit Chauhan, Sreeparna Basaq, Tanuj Agarwal, A.K. Prasad, Panshul Chandra, Jaydip Pati, Diya Kapur, Akshita Sachdeva, Tishampati Sen, P.B. Suresh, Vipin Nair, Harish Vadyanathan Shankar
Final Decision
Disposed Of
Acts Referred
- Advocate Act, 1961 - Section 37, 38
- Biological Diversity Act, 2002 - Section 2(b), 3, 4, 6
- Coast Guard Act, 1978 - Section 14
- Companies Act, 1956 - Section 446
- Constitution Of India, 1950 - Article 1, 14, 19, 21, 32, 48A, 51A(g), 141, 253, 297(3)
- Environment (Protection) Act, 1986 - Section 1(2), 2(a), 3, 5, 7, 8, 9, 11(2)(c)
- Indian Contract Act, 1872 - Section 230
- Merchant Shipping Act, 1958 - Section 6, 7, 71, 352B, 356J, 356(K), 356B, 356A, 356B, 356G, 356K, 356L, 359, 436
- National Environment Appellate Authority Act, 1997 - Section 11
- National Green Tribunal Act, 2010 - Section 14, 15, 16, 17, 17(1), 17(3), 18, 18(2), 18(2)(a), 18(2)(e), 2(c), 2(j), 20, 25
- Territorial Waters, Continental Shelf, Exclusive Economic Zone And Other Maritime Zones Act, 1976 - Section 2, 3, 3(1), 3(2), 4, 6, 6(2), 6(3)(d), 7, 7(4), 7(4)(d)
- Water (Prevention And Control Of Pollution) Act, 1974 - Section 43, 45A
Judgement Text
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