Rajendra Singh Bhandari Vs State Of Uttarakhand And Ors
Bench: Full Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Original Application No. 318 Of 2013
Hon'ble Bench
Swatanter Kumar, J; M.S. Nambiar, J; Raghuvendra S. Rathore, J; A.R. Yousuf, Expert Member; Bikram Singh Sajwan, Expert Member
Advocates
Aniruddh Joshi, Lav Kumar Agrawal, D. Bharathi Reddy, M.R. Shamshad, Harshita Deshwai, P.N. Mishra, Mukesh Verma, Alpanna Poddar, Bhupender Kumar, Vikas Malhotra, Ranjan Mukherjee, Upendra Misra, Aprajita Mukherjee, Gaurav Bhatia, Utkarsh Jaiswal, Suryanarayan Singh, Karanveer, Ravi Kant Pal, Pragyan Sharma, Gurinderjit, Amrik Singh, C.D. Singh Sandeepan Pathak, Aruna Mathur, Avneesh Arputham, Yusuf Khan, Anuradha Arputham, K. Enatoli Sama, Sarthak Chaturvedi, Rohit Pandey, D.N. Tripathi
Final Decision
Allowed
Acts Referred
- Air (prevention And Control Of Pollution) Act, 1981 - Section 5, 5(2), 5(2)(a), 5(2)(f), 5(3), 10, 14(1), 14(3), 17, 26, 28, 54(2)(f), 7(7)
- Environment Protection Act, 1986 - Section 2, 3, 24
- National Green Tribunal Act, 2010 - Section 14, 14(1)
- Press Council Act, 1978 - Section 5
- Water (Prevention And Control Of Pollution) Act, 1974 - Section 3, 4, 4(1), 4(2), 4(3), 4(2)(a), 4(2)(b)(e), 4(2)(f), 5, 5(1)(e), 5(2), 5(2)(a), 5(9), 5(12), 7, 8, 8(2), 52, 63, 64(2)(e), 12, 12(1), 12(3), 14, 17, 21, 22, 25, 26, 27, 28, 29, 37
Judgement Text
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