Kerala State Pollution Control Board Vs Appellate Authority and Ors

National Green Tribunal Southern Zone, Chennai 22 Jan 2020 Appeal No. 11, 12 of 2019 (SZ) (2020) 01 NGT CK 0003
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Appeal No. 11, 12 of 2019 (SZ)

Hon'ble Bench

Adarsh Kumar Goel, J; K. Ramakrishnan, J; Saibal Dasgupta, Expert Member

Advocates

Rema Smrithi, Satish Parasaran, K.M.D. Muhilan

Final Decision

Allowed

Acts Referred
  • Air (Prevention and Control of Pollution) Act, 1981 - Section 18(1)(b), 21, 31
  • Water (Prevention and Control of Pollution) Act, 1974 - Section 17, 18(1)(b), 24, 25, 26, 28
  • Environment (Protection) Rules, 1986 - Section 3

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2020) 01 NGT CK 0003
  • Coram: Adarsh Kumar Goel, J; K. Ramakrishnan, J; Saibal Dasgupta, Expert Member
  • Bench: Full Bench
  • Advocates: Rema Smrithi, Satish Parasaran, K.M.D. Muhilan
  • Result: Allowed
Referenced Acts & Sections
  • Air (Prevention and Control of Pollution) Act, 1981 - Section 18(1)(b), 21, 31
  • Water (Prevention and Control of Pollution) Act, 1974 - Section 17, 18(1)(b), 24, 25, 26, 28
  • Environment (Protection) Rules, 1986 - Section 3
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