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National Green Tribunal Southern Zone Bench, Chennai 8 Jan 2020 Appeal No. 01 Of 2020 (SZ) (2020) 01 NGT CK 0040
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Appeal No. 01 Of 2020 (SZ)

Hon'ble Bench

K. Ramakrishnan, J; Saibal Dasgupta, Member (Expert)

Advocates

C. Kasirajan, S. Saravanan, Vijayamehanath, Pranav V. Shankar

Final Decision

Disposed Of

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 01 NGT CK 0040
  • Coram: K. Ramakrishnan, J; Saibal Dasgupta, Member (Expert)
  • Bench: Division Bench
  • Advocates: C. Kasirajan, S. Saravanan, Vijayamehanath, Pranav V. Shankar
  • Result: Disposed Of
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