H. Mohan Krishna Vs Union Of India And Ors
Bench: Division Bench
Acts Referenced
Judgement Snapshot
Case Number
Original Application No. 178 Of 2017 (SZ)
Hon'ble Bench
K. Ramakrishnan, J; Saibal Dasgupta, Member (E)
Advocates
Devaraj Ashok, Gokulkrishnan
Acts Referred
- Environment (Protection) Act, 1986 - Section 15
- Noise Pollution (Regulation And Control) Rules, 2000 - Rule 4(2), 5
- Constitution Of India, 1950 - Article 19(1)A, 21
Judgement Text
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