Gauri Maulekhi Vs Union Of India and Ors

National Green Tribunal Principal Bench, New Delhi 16 Sep 2020 Original Application No. 681 Of 2017 (2020) 09 NGT CK 0006
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Original Application No. 681 Of 2017

Hon'ble Bench

Adarsh Kumar Goel, J; S.P. Wangdi, J; Dr. Nagin Nanda, Member (E)

Advocates

Raj Panjwani, Priyanka Bangari, Thakur Sumit, Amit Mahajan, Sameer Sinha, Inderjeet Sidhu

Final Decision

Allowed

Acts Referred
  • Air (prevention And Control Of Pollution) Act, 1981 - Section 21
  • National Green Tribunal Act, 2010 - Section 15, 20
  • Water (prevention And Control Of Pollution) Act, 1974 - Section 25

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 09 NGT CK 0006
  • Coram: Adarsh Kumar Goel, J; S.P. Wangdi, J; Dr. Nagin Nanda, Member (E)
  • Bench: Full Bench
  • Advocates: Raj Panjwani, Priyanka Bangari, Thakur Sumit, Amit Mahajan, Sameer Sinha, Inderjeet Sidhu
  • Result: Allowed
Referenced Acts & Sections
  • Air (prevention And Control Of Pollution) Act, 1981 - Section 21
  • National Green Tribunal Act, 2010 - Section 15, 20
  • Water (prevention And Control Of Pollution) Act, 1974 - Section 25
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