Shailesh Singh Vs M/s. Aadi Best Consortium Pvt. Ltd.

National Green Tribunal Principal Bench, New Delhi 13 Apr 2021 Original Application No. 376 Of 2015 (M.A. No. 896 Of 2015, M.A. No. 897 Of 2015, I.A. No. 332 Of 2020 & I.A. No. 40 Of 2021) (2021) 04 NGT CK 0011
Bench: Full Bench
Result Published

Judgement Snapshot

Case Number

Original Application No. 376 Of 2015 (M.A. No. 896 Of 2015, M.A. No. 897 Of 2015, I.A. No. 332 Of 2020 & I.A. No. 40 Of 2021)

Hon'ble Bench

Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Brijesh Sethi, JM; Dr. Nagin Nanda, EM

Advocates

Preeti Singh, Jagriti Singh, Raj Kumar, Pradeep Misra, Daleep Dhyani, A.K. Prasad

Final Decision

Disposed Of

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 04 NGT CK 0011
  • Coram: Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Brijesh Sethi, JM; Dr. Nagin Nanda, EM
  • Bench: Full Bench
  • Advocates: Preeti Singh, Jagriti Singh, Raj Kumar, Pradeep Misra, Daleep Dhyani, A.K. Prasad
  • Result: Disposed Of
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