Anil Gupta Vs M/s. Derpa Industrial Polymers Pvt. Ltd

National Green Tribunal Principal Bench, New Delhi 13 Apr 2021 Original Application No. 268 Of 2020 (With report dated 20.02.2021) (2021) 04 NGT CK 0013
Bench: Full Bench
Result Published

Judgement Snapshot

Case Number

Original Application No. 268 Of 2020 (With report dated 20.02.2021)

Hon'ble Bench

Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Brijesh Sethi, JM; Dr. Nagin Nanda, EM

Advocates

Pradeep Misra, Daleep Dhyani

Final Decision

Disposed Of

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 04 NGT CK 0013
  • Coram: Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Brijesh Sethi, JM; Dr. Nagin Nanda, EM
  • Bench: Full Bench
  • Advocates: Pradeep Misra, Daleep Dhyani
  • Result: Disposed Of
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