Sandeep Kharb Vs Ministry of Environment, Forest & Climate Change & Ors

National Green Tribunal Principal Bench, New Delhi 7 Apr 2021 Original Application No. 150 Of 2019 (2021) 04 NGT CK 0020
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Original Application No. 150 Of 2019

Hon'ble Bench

Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Brijesh Sethi, JM; Dr. Nagin Nanda, EM

Advocates

Pradeep Dahiya, Amit Tiwari, Pradeep Misra, Sanjeev Ralli, Saurabh Rajpal, M.M Traders

Final Decision

Disposed Of

Acts Referred
  • Code Of Criminal Procedure, 1973 - Section 451

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 04 NGT CK 0020
  • Coram: Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Brijesh Sethi, JM; Dr. Nagin Nanda, EM
  • Bench: Full Bench
  • Advocates: Pradeep Dahiya, Amit Tiwari, Pradeep Misra, Sanjeev Ralli, Saurabh Rajpal, M.M Traders
  • Result: Disposed Of
Referenced Acts & Sections
  • Code Of Criminal Procedure, 1973 - Section 451
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