Umashankar Patwa & Ors. Vs Union of India & Ors.
Bench: Full Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Original Application No. 189 Of 2014, 41 Of 2015
Hon'ble Bench
Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; M. Sathyanarayanan, JM; Brijesh Sethi, JM; Dr. Nagin Nanda, EM
Advocates
Raj Panjwani, Rahul Choudhary, Divya Prakash Pandey, Bhanwar Pal Singh, Pradeep Misra, Daleep Dhyani, Ajit Sharma, Anant Ram Mishra
Final Decision
Disposed Of
Acts Referred
- Wild Life (Protection) Act, 1972 - Section 18, 19, 20, 21, 22, 23, 24, 25, 26A, 27
Judgement Text
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