Shivpal Bhagat & Ors. Vs Union of India & Ors
Bench: Full Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Original Application No. 104 Of 2018 (I.A. No. 382 Of 2020, 25, 97 Of 2021
Hon'ble Bench
Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; M. Sathyanarayanan, JM; Brijesh Sethi, JM; Dr. Nagin Nanda, EM
Advocates
Kanika Agnihotri, Saurabh Sharma, Raj Kumar, Ashish Kumar
Final Decision
Disposed Of
Acts Referred
- Water (Prevention and Control of Pollution) Act, 1974 - Section 33A
- National Green Tribunal Act, 2010 - Section 25
- Code of Civil Procedure, 1908 - Section 51
Judgement Text
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