Ms. Jasinder Sekhon & Ors Vs State of Punjab & Ors

National Green Tribunal Principal Bench, New Delhi 6 Aug 2021 Execution Application No. 18 Of 2021 In Original Application No. 106 Of 2021 (I.A. No. 150 Of 2021) (2021) 08 NGT CK 0011
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Execution Application No. 18 Of 2021 In Original Application No. 106 Of 2021 (I.A. No. 150 Of 2021)

Hon'ble Bench

Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Brijesh Sethi, JM; Dr. Nagin Nanda, EM

Advocates

Sanjeev Ralli, Mohit Mudgal

Final Decision

Disposed Of

Acts Referred
  • National Green Tribunal Act, 2010 - Section 25(2)

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
22 Jan 2026
From The Blog
Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Feb
07
2026

Court News

Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Read More
Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Feb
07
2026

Court News

Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2021) 08 NGT CK 0011
  • Coram: Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Brijesh Sethi, JM; Dr. Nagin Nanda, EM
  • Bench: Full Bench
  • Advocates: Sanjeev Ralli, Mohit Mudgal
  • Result: Disposed Of
Referenced Acts & Sections
  • National Green Tribunal Act, 2010 - Section 25(2)
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.