Sunil Kumar Sharma (Journalist) Vs Uttar Pradesh Industrial Development Authority & Anr

National Green Tribunal Principal Bench, New Delhi 29 Sep 2021 Review Application No. 35 Of 2021 In Original Application No. 04 Of 2020 (2021) 09 NGT CK 0034
Bench: Full Bench
Result Published

Judgement Snapshot

Case Number

Review Application No. 35 Of 2021 In Original Application No. 04 Of 2020

Hon'ble Bench

Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Brijesh Sethi, JM; Dr. Nagin Nanda, EM

Final Decision

Dismissed

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 09 NGT CK 0034
  • Coram: Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Brijesh Sethi, JM; Dr. Nagin Nanda, EM
  • Bench: Full Bench
  • Result: Dismissed
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