Waris Chemicals Pvt. Ltd VsUttar Pradesh Pollution Control Board

National Green Tribunal Principal Bench, New Delhi 12 Nov 2021 Appeal Nos. 14, 16, 17, 18 Of 2020 With I.A. Nos. 201, 202, 203, 204, 205 Of 2021 (2021) 11 NGT CK 0025
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Appeal Nos. 14, 16, 17, 18 Of 2020 With I.A. Nos. 201, 202, 203, 204, 205 Of 2021

Hon'ble Bench

Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Dr. Nagin Nanda, EM

Final Decision

Disposed Of

Acts Referred
  • National Green Tribunal Act, 2010 - Section 15(3)
  • Hazardous Waste Management Rules 2016 - Rule 8

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 11 NGT CK 0025
  • Coram: Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Dr. Nagin Nanda, EM
  • Bench: Full Bench
  • Result: Disposed Of
Referenced Acts & Sections
  • National Green Tribunal Act, 2010 - Section 15(3)
  • Hazardous Waste Management Rules 2016 - Rule 8
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