🖨️ Print / Download PDF

Ms. Ankita Sinha Vs State of Maharashtra & Ors

Case No: I.A. No. 200 Of 2021 in Original Application No. 510 Of 2018

Date of Decision: Nov. 26, 2021

Acts Referred: Environment (Protection) Act, 1986 — Section 15

Hon'ble Judges: Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Dr. Nagin Nanda, EM

Bench: Full Bench

Final Decision: Dismissed

Translate: English | हिन्दी | தமிழ் | తెలుగు | ಕನ್ನಡ | मराठी

Judgement