Vardhaman Kaushik Vs Union of India & Ors

National Green Tribunal Principal Bench, New Delhi 3 Dec 2021 M.A. No. 89, 90 Of 2021 In Original Application No. 21 Of 2014 (2021) 12 NGT CK 0007
Bench: Full Bench
Result Published

Judgement Snapshot

Case Number

M.A. No. 89, 90 Of 2021 In Original Application No. 21 Of 2014

Hon'ble Bench

Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Dr. Nagin Nanda, EM

Final Decision

Dismissed

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 12 NGT CK 0007
  • Coram: Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Dr. Nagin Nanda, EM
  • Bench: Full Bench
  • Result: Dismissed
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