Shailesh Singh Vs State of U.P. & Ors

National Green Tribunal Principal Bench, New Delhi 9 Dec 2021 Execution Application No. 19 Of 2021 In Original Application No. 324 Of 2016 (I.A. No. 159 Of 2021) (2021) 12 NGT CK 0009
Bench: Full Bench
Result Published

Judgement Snapshot

Case Number

Execution Application No. 19 Of 2021 In Original Application No. 324 Of 2016 (I.A. No. 159 Of 2021)

Hon'ble Bench

Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Dr. Nagin Nanda, EM

Final Decision

Disposed Of

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 12 NGT CK 0009
  • Coram: Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Dr. Nagin Nanda, EM
  • Bench: Full Bench
  • Result: Disposed Of
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