M. Haridasan Vs State of Kerala & Ors

National Green Tribunal Principal Bench, New Delhi 9 Dec 2021 M.A. Nos. 80 to 83, 85 to 88, 95, 96 Of 2021 In Original Application No. 304 Of 2019 (2021) 12 NGT CK 0011
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

M.A. Nos. 80 to 83, 85 to 88, 95, 96 Of 2021 In Original Application No. 304 Of 2019

Hon'ble Bench

Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Dr. Nagin Nanda, EM

Final Decision

Disposed Of

Acts Referred
  • Environment (Protection) Act, 1986 - Section 23

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 12 NGT CK 0011
  • Coram: Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Dr. Nagin Nanda, EM
  • Bench: Full Bench
  • Result: Disposed Of
Referenced Acts & Sections
  • Environment (Protection) Act, 1986 - Section 23
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