Bhaskar Rao Vemuri Vs State of Andhra Pradesh

National Green Tribunal Principal Bench, New Delhi 7 Dec 2021 Original Application No. 144 Of 2020 (2021) 12 NGT CK 0016
Bench: Full Bench
Result Published

Judgement Snapshot

Case Number

Original Application No. 144 Of 2020

Hon'ble Bench

Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Dr. Nagin Nanda, EM

Final Decision

Disposed Of

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 12 NGT CK 0016
  • Coram: Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Dr. Nagin Nanda, EM
  • Bench: Full Bench
  • Result: Disposed Of
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