Acharya Damodar Shastri & Anr Vs Union of India & Ors

National Green Tribunal Principal Bench, New Delhi 17 Dec 2021 Original Application No. 102 Of 2021 (2021) 12 NGT CK 0033
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Original Application No. 102 Of 2021

Hon'ble Bench

Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Dr. Nagin Nanda, EM

Final Decision

Disposed Of

Acts Referred
  • Water (Prevention and Control of Pollution) Act, 1974 - section 17

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 12 NGT CK 0033
  • Coram: Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Dr. Nagin Nanda, EM
  • Bench: Full Bench
  • Result: Disposed Of
Referenced Acts & Sections
  • Water (Prevention and Control of Pollution) Act, 1974 - section 17
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