Kuldeep Singh Vs State of Haryana & Ors

National Green Tribunal Principal Bench, New Delhi 18 Jan 2022 Original Application No. 169 Of 2020 (I.A. No. 161 Of 2021) (2022) 01 NGT CK 0021
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Original Application No. 169 Of 2020 (I.A. No. 161 Of 2021)

Hon'ble Bench

Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Brijesh Sethi, JM; Prof. A. Senthil Vel, EM; Dr. Afroz Ahmad, EM

Final Decision

Allowed

Acts Referred
  • Environment (Protection) Act, 1986 - Section 5, 15
  • Mines Act, 1952 - Section 22(2)
  • Mines and Minerals (Development & Regulation) Act, 1957 - Section 22

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 01 NGT CK 0021
  • Coram: Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Brijesh Sethi, JM; Prof. A. Senthil Vel, EM; Dr. Afroz Ahmad, EM
  • Bench: Full Bench
  • Result: Allowed
Referenced Acts & Sections
  • Environment (Protection) Act, 1986 - Section 5, 15
  • Mines Act, 1952 - Section 22(2)
  • Mines and Minerals (Development & Regulation) Act, 1957 - Section 22
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