Akhand Bharat Morcha Vs Union Of India & Ors

National Green Tribunal Principal Bench, New Delhi 14 Jul 2022 Execution Application No. 19 Of 2022 In Original Application No. 496 Of 2018 (2022) 07 NGT CK 0024
Bench: Full Bench
Result Published

Judgement Snapshot

Case Number

Execution Application No. 19 Of 2022 In Original Application No. 496 Of 2018

Hon'ble Bench

Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Arun Kumar Tyagi, JM; Prof. A. Senthil Vel, EM; Dr. Afroz Ahmad, EM

Final Decision

Disposed Of

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 07 NGT CK 0024
  • Coram: Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Arun Kumar Tyagi, JM; Prof. A. Senthil Vel, EM; Dr. Afroz Ahmad, EM
  • Bench: Full Bench
  • Result: Disposed Of
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