Agnelo Fernandes & Anr Vs GCZMA & Ors .

National Green Tribunal Principal Bench, New Delhi 2 Sep 2022 Appeal No. 16 Of 2022 (2022) 09 NGT CK 0001
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Appeal No. 16 Of 2022

Hon'ble Bench

Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Prof. A. Senthil Vel, EM

Final Decision

Dismissed

Acts Referred
  • Environment (Protection) Act, 1986 - Section 5
  • Environment (Protection) Rules 1986 - Rule 4(3)(a)

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 09 NGT CK 0001
  • Coram: Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Prof. A. Senthil Vel, EM
  • Bench: Full Bench
  • Result: Dismissed
Referenced Acts & Sections
  • Environment (Protection) Act, 1986 - Section 5
  • Environment (Protection) Rules 1986 - Rule 4(3)(a)
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