Pramod Vs State of Uttar Pradesh & Ors

National Green Tribunal Principal Bench, New Delhi 6 Sep 2022 Review Application No. 22 Of 2022 In Appeal No. 23 Of 2021 (I.A. No. 193 Of 2022) (2022) 09 NGT CK 0005
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Review Application No. 22 Of 2022 In Appeal No. 23 Of 2021 (I.A. No. 193 Of 2022)

Hon'ble Bench

Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Prof. A. Senthil Vel, EM

Final Decision

Dismissed

Acts Referred
  • Code of Civil Procedure, 1908 - Order 47 Rule 1

Judgement Text

Translate:
Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2022) 09 NGT CK 0005
  • Coram: Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Prof. A. Senthil Vel, EM
  • Bench: Full Bench
  • Result: Dismissed
Referenced Acts & Sections
  • Code of Civil Procedure, 1908 - Order 47 Rule 1
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