Prem Mohan Gaur Vs National Highway Authority of India & Ors

National Green Tribunal Principal Bench, New Delhi 16 Sep 2022 Original Application No. 208 Of 2022 (I.A. No. 163, 177 Of 2022) (2022) 09 NGT CK 0026
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Original Application No. 208 Of 2022 (I.A. No. 163, 177 Of 2022)

Hon'ble Bench

Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Prof. A. Senthil Vel, EM

Final Decision

Disposed Of

Acts Referred
  • Forest (Conservation) Act, 1980 - Section 2
  • National Green Tribunal Act, 2010 - Section 15

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 09 NGT CK 0026
  • Coram: Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Prof. A. Senthil Vel, EM
  • Bench: Full Bench
  • Result: Disposed Of
Referenced Acts & Sections
  • Forest (Conservation) Act, 1980 - Section 2
  • National Green Tribunal Act, 2010 - Section 15
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