S. Srinivas Rao & Ors Vs State Of Andhra Pradesh

National Green Tribunal Principal Bench, New Delhi 28 Sep 2022 Original Application No.164 Of 2022 (2022) 09 NGT CK 0042
Bench: Full Bench
Result Published

Judgement Snapshot

Case Number

Original Application No.164 Of 2022

Hon'ble Bench

Adarsh Kumar Goel, Chairperson; Sudhir Agarwal, JM; Prof. A. Senthil Vel, EM; Dr. Afroz Ahmad, EM

Final Decision

Disposed Of

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 09 NGT CK 0042
  • Coram: Adarsh Kumar Goel, Chairperson; Sudhir Agarwal, JM; Prof. A. Senthil Vel, EM; Dr. Afroz Ahmad, EM
  • Bench: Full Bench
  • Result: Disposed Of
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