Siddhartha Attri Vs Uttar Pradesh Pollution Control Board

National Green Tribunal Principal Bench, New Delhi 11 Nov 2022 Execution Application No. 35 Of 2022 In Original Application No. 374 Of 2021 (2022) 11 NGT CK 0018
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Execution Application No. 35 Of 2022 In Original Application No. 374 Of 2021

Hon'ble Bench

Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Arun Kumar Tyagi, JM; Dr. Afroz Ahmad, EM

Final Decision

Disposed Of

Acts Referred
  • National Green Tribunal Act, 2010 - Section 25

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 11 NGT CK 0018
  • Coram: Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Arun Kumar Tyagi, JM; Dr. Afroz Ahmad, EM
  • Bench: Full Bench
  • Result: Disposed Of
Referenced Acts & Sections
  • National Green Tribunal Act, 2010 - Section 25
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