Avtar Singh Bajwa Vs State Of Rajasthan

National Green Tribunal Principal Bench, New Delhi 29 Nov 2022 M.A. No. 83 Of 2022 IN Original Application No.270 Of 2022 (2022) 11 NGT CK 0047
Bench: Full Bench
Result Published

Judgement Snapshot

Case Number

M.A. No. 83 Of 2022 IN Original Application No.270 Of 2022

Hon'ble Bench

Adarsh Kumar Goel, Chairperson; Prof. A. Senthil Vel, EM; Dr. Afroz Ahmad, EM

Final Decision

Disposed Of

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 11 NGT CK 0047
  • Coram: Adarsh Kumar Goel, Chairperson; Prof. A. Senthil Vel, EM; Dr. Afroz Ahmad, EM
  • Bench: Full Bench
  • Result: Disposed Of
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