National Egg Coordination Committee Vs Union Of India & Ors

National Green Tribunal Principal Bench, New Delhi 16 Dec 2022 Original Application No.887 Of 2022 (2022) 12 NGT CK 0033
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Original Application No.887 Of 2022

Hon'ble Bench

Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Prof. A. Senthil Vel, EM

Final Decision

Dismissed

Acts Referred
  • National Green Tribunal Act, 2010 - Section 14, 15, 20
  • Air (Prevention and Control of Pollution) Act, 1981 - Section 21
  • Water (Prevention and Control of Pollution) Act, 1974 - Section 25

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 12 NGT CK 0033
  • Coram: Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Prof. A. Senthil Vel, EM
  • Bench: Full Bench
  • Result: Dismissed
Referenced Acts & Sections
  • National Green Tribunal Act, 2010 - Section 14, 15, 20
  • Air (Prevention and Control of Pollution) Act, 1981 - Section 21
  • Water (Prevention and Control of Pollution) Act, 1974 - Section 25
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