Joginder Singh & Ors Vs State of H.P

National Green Tribunal Principal Bench, New Delhi 26 Apr 2023 M.A. No. 32 Of 2023 In Original Application No. 863 Of 2022 (2023) 04 NGT CK 0041
Bench: Full Bench
Result Published

Judgement Snapshot

Case Number

M.A. No. 32 Of 2023 In Original Application No. 863 Of 2022

Hon'ble Bench

Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Dr. A. Senthil Vel, EM

Final Decision

Disposed Of

Judgement Text

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Case Metadata
  • Citation: (2023) 04 NGT CK 0041
  • Coram: Adarsh Kumar Goel, CP; Sudhir Agarwal, JM; Dr. A. Senthil Vel, EM
  • Bench: Full Bench
  • Result: Disposed Of
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