Adapa Srinivas Vs State of Andhra Pradesh

National Green Tribunal Principal Bench, New Delhi 25 May 2023 Original Application No. 235 Of 2023 (2023) 05 NGT CK 0037
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Original Application No. 235 Of 2023

Hon'ble Bench

Sudhir Agarwal, JM; Dr. A. Senthil Vel, EM

Final Decision

Disposed Of

Acts Referred
  • National Green Tribunal Act, 2010 - Section 14, 15

Judgement Text

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Case Metadata
  • Ck Citation: (2023) 05 NGT CK 0037
  • Coram: Sudhir Agarwal, JM; Dr. A. Senthil Vel, EM
  • Bench: Division Bench
  • Result: Disposed Of
Referenced Acts & Sections
  • National Green Tribunal Act, 2010 - Section 14, 15
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