Anuj Singh Vs State of Uttar Pradesh & Ors

National Green Tribunal Principal Bench, New Delhi 19 Jul 2023 Original Application No. 284 Of 2023 (2023) 07 NGT CK 0024
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Original Application No. 284 Of 2023

Hon'ble Bench

Sheo Kumar Singh, CP; Arun Kumar Tyagi, JM; Dr. A. Senthil Vel, EM

Final Decision

Disposed Of

Acts Referred
  • Constitution of India, 1950 - Article 14, 37, 39(b), 143(1)
  • Mines and Mineral (Development and Regulation) Act, 1957 - Section 8A(5), 8A(6), 8(B) , 15
  • Environment (Protection) Act 1986 - Section 3, 3(1), 3(2)(v), 3(3)
  • Environment (Protection) Rules 1986 - Rule 5(3)(a), 5(4)

Judgement Text

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Case Metadata
  • Ck Citation: (2023) 07 NGT CK 0024
  • Coram: Sheo Kumar Singh, CP; Arun Kumar Tyagi, JM; Dr. A. Senthil Vel, EM
  • Bench: Full Bench
  • Result: Disposed Of
Referenced Acts & Sections
  • Constitution of India, 1950 - Article 14, 37, 39(b), 143(1)
  • Mines and Mineral (Development and Regulation) Act, 1957 - Section 8A(5), 8A(6), 8(B) , 15
  • Environment (Protection) Act 1986 - Section 3, 3(1), 3(2)(v), 3(3)
  • Environment (Protection) Rules 1986 - Rule 5(3)(a), 5(4)
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