GAM.Dhandapani Vs N.Manimaran

Madras High Court 9 Mar 2018 Criminal Original Petition (MD)Nos.10984 & 10985 of 2013, Miscellaneous Petition No.1 and 1 of 2013 (2018) 03 MAD CK 0090
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition (MD)Nos.10984 & 10985 of 2013, Miscellaneous Petition No.1 and 1 of 2013

Hon'ble Bench

R.Pongiappan, J

Advocates

B.Brijesh Kishore, S.Gokulraj

Final Decision

Dismissed

Acts Referred
  • Code of Criminal Procedure, 1973 - Section 91, 482
  • Negotiable Instruments Act, 1881 - Section 138
  • Indian Evidence Act, 1872 - Section 114(g) , 123, 124

Judgement Text

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Case Metadata
  • Ck Citation: (2018) 03 MAD CK 0090
  • Coram: R.Pongiappan, J
  • Bench: Single Bench
  • Advocates: B.Brijesh Kishore, S.Gokulraj
  • Result: Dismissed
Referenced Acts & Sections
  • Code of Criminal Procedure, 1973 - Section 91, 482
  • Negotiable Instruments Act, 1881 - Section 138
  • Indian Evidence Act, 1872 - Section 114(g) , 123, 124
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